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Smt. Richa Yadav And Another vs Aswani Kumar Yadav And Another
2016 Latest Caselaw 4290 ALL

Citation : 2016 Latest Caselaw 4290 ALL
Judgement Date : 15 July, 2016

Allahabad High Court
Smt. Richa Yadav And Another vs Aswani Kumar Yadav And Another on 15 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 27366 of 2005
 

 
Petitioner :- Smt. Richa Yadav And Another
 
Respondent :- Aswani Kumar Yadav And Another
 
Counsel for Petitioner :- Sudhir Solanki,R.P. Singh
 
Counsel for Respondent :- Govt. Advocate
 
Hon'ble Abhai Kumar, J.

None is present to press this petition on behalf of the petitioner.

The petition is classified as infructuous without objection. The matter is related to the year 2005.

From the facts it can be inferred that this petition is infructuous and accordingly it is dismissed as infructuous.

Order Date :- 15.07.2016.

Vinod.

 

 

 
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