Bhupendra Kumar Gupta vs Regional Deputy Director Of ...
2016 Latest Caselaw 4285 ALL

Citation : 2016 Latest Caselaw 4285 ALL
Judgement Date : 15 July, 2016

Allahabad High Court

Bhupendra Kumar Gupta vs Regional Deputy Director Of ... on 15 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 30656 of 1999
 

 
Petitioner :- Bhupendra Kumar Gupta
 
Respondent :- Regional Deputy Director Of Education Agra & Others
 
Counsel for Petitioner :- Ashok Khare,Deepak Kumar Pandey,Ram Jatan Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, the matter is adjourned for the date.

List again after ten days.

Order Date :- 15.7.2016

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