Raja Ram Gupta And 2 Others vs State Of U.P. Thru Secy. And 6 ...
2016 Latest Caselaw 4268 ALL

Citation : 2016 Latest Caselaw 4268 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Raja Ram Gupta And 2 Others vs State Of U.P. Thru Secy. And 6 ... on 14 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 32730 of 2015
 

 
Petitioner :- Raja Ram Gupta And 2 Others
 
Respondent :- State Of U.P. Thru Secy. And 6 Others
 
Counsel for Petitioner :- R.K. Sachan,P.K.Dwivedi,Rinki Gupta,Sandhya Sachan
 
Counsel for Respondent :- Govt.Advocate,S.N.Verma,Shrawan Kumar Mishra,Vishal Jaiswal
 
Hon'ble Abhai Kumar, J.

Learned counsel for the petitioners as well as learned counsel for respondent nos. 1, 4, 5, 6 are present and have requested for passing over the case.

On the request made on behalf of Sri S.N. Verma, counsel for respondents, who is said to be ill today, the case is passed over for the day.

List in the next cause list.

Order Date : - 14.07.2016.

Vinod.

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