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Ramashray Ram vs Zila Basic Shiksha Adhikari ...
2016 Latest Caselaw 4247 ALL

Citation : 2016 Latest Caselaw 4247 ALL
Judgement Date : 14 July, 2016

Allahabad High Court
Ramashray Ram vs Zila Basic Shiksha Adhikari ... on 14 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 34743 of 2000
 

 
Petitioner :- Ramashray Ram
 
Respondent :- Zila Basic Shiksha Adhikari Ballia And Ors.
 
Counsel for Petitioner :- Sudhakar Pandey
 
Counsel for Respondent :- C.S.C.,G K Srivastava,G.K.Singh,N.D. Rai,P.K.Singhal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List again in the next cause list.

Order Date :- 14.7.2016

AU

 

 

 
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