Chandra Pal Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 4237 ALL

Citation : 2016 Latest Caselaw 4237 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Chandra Pal Singh vs State Of U.P. And 2 Others on 14 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 8526 of 2016
 

 
Petitioner :- Chandra Pal Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Rajesh Kumar Patel
 
Counsel for Respondent :- C.S.C.,Sujit Kumar Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondent, two weeks time is granted to file counter affidavit.

List after expiry of the said period.

Order Date :- 14.7.2016

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