Mukesh Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 4236 ALL

Citation : 2016 Latest Caselaw 4236 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Mukesh Singh vs State Of U.P. And 3 Others on 14 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 2381 of 2016
 

 
Petitioner :- Mukesh Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shiv Raj Singh
 
Counsel for Respondent :- C.S.C.,Rajesh Kumar Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Rejoinder affidavit is taken on record.

List after two weeks.

Order Date :- 14.7.2016

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