Kavendra And 6 Others vs State Of U.P. And Anr.
2016 Latest Caselaw 4235 ALL

Citation : 2016 Latest Caselaw 4235 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Kavendra And 6 Others vs State Of U.P. And Anr. on 14 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- APPLICATION U/S 482 No. - 20736 of 2016
 

 
Applicant :- Kavendra And 6 Others
 
Opposite Party :- State Of U.P. And Anr.
 
Counsel for Applicant :- Ramesh Kumar Ojha
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

List the matter as fresh on 19.7.2016 before regular Court along with Application No.15444 of 2016.

Order Date :- 14.7.2016

Irshad

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