Bhuvnesh Pachauri vs State Of U.P. And 2 Others
2016 Latest Caselaw 4232 ALL

Citation : 2016 Latest Caselaw 4232 ALL
Judgement Date : 14 July, 2016

Allahabad High Court

Bhuvnesh Pachauri vs State Of U.P. And 2 Others on 14 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 2736 of 2016
 

 
Petitioner :- Bhuvnesh Pachauri
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Kshitij Shailendra
 
Counsel for Respondent :- C.S.C.,Q.H. Siddiqui
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Mr. Q.H. Siddiqui was granted ten days time to file counter affidavit. No counter affidavit is on record.

No one is present for the respondent.

In the interest of justice, two weeks further time is granted to file counter affidavit. Learned counsel for the petitioner shall inform the learned counsel for the respondent about this order within two days.

List this case again on 29.07.2016.

Order Date :- 14.7.2016

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