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Smt. Vijay Kumari @ Nisha And ... vs State Of U.P. Thru Secy. And 3 ...
2016 Latest Caselaw 4227 ALL

Citation : 2016 Latest Caselaw 4227 ALL
Judgement Date : 14 July, 2016

Allahabad High Court
Smt. Vijay Kumari @ Nisha And ... vs State Of U.P. Thru Secy. And 3 ... on 14 July, 2016
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 52240 of 2015
 

 
Petitioner :- Smt. Vijay Kumari @ Nisha And Another
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Rohit Singh
 
Counsel for Respondent :- Govt.Advocate
 
Hon'ble Abhai Kumar, J.

List revised. None is present to press this petition on behalf of the petitioner.

In the interest of justice, list in next cause list.

Order Date :- 14.07.2016.

Vinod.

 

 

 

 
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