Aryan Yash (Minor) And Another vs State Of U.P. And 3 Others
2016 Latest Caselaw 4207 ALL

Citation : 2016 Latest Caselaw 4207 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Aryan Yash (Minor) And Another vs State Of U.P. And 3 Others on 13 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 49637 of 2014
 

 
Petitioner :- Aryan Yash (Minor) And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Awadesh Kumar Mishra
 
Counsel for Respondent :- Govt.Advocate,V.N. Mishra
 

 
Hon'ble Abhai Kumar, J.

The case is taken up in the revised list, but none is present to press this petition on behalf of petitioners.

The case is passed over for the day.

List in next cause list.

Order Date :- 13.07.2016.

Vinod.

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