Amit Kumar Pandey vs State Of U.P. And Another
2016 Latest Caselaw 4196 ALL

Citation : 2016 Latest Caselaw 4196 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Amit Kumar Pandey vs State Of U.P. And Another on 13 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- APPLICATION U/S 482 No. - 18043 of 2016
 

 
Applicant :- Amit Kumar Pandey
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anurag Dubey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

Issue notice.

Meanwhile, no coercive action shall be taken against the applicant.

List on 26.8.2016 as fresh.

Order Date :- 13.7.2016

Irshad

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