Dinesh Chandra Srivastava vs State Of U.P. And 3 Others
2016 Latest Caselaw 4191 ALL

Citation : 2016 Latest Caselaw 4191 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Dinesh Chandra Srivastava vs State Of U.P. And 3 Others on 13 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 19165 of 2016
 

 
Petitioner :- Dinesh Chandra Srivastava
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Neeraj Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Ganesh Datt Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of Sri G.D. Mishra, learned counsel for the respondent, the matter is adjourned for the day.

List in the next cause list.

Order Date :- 13.7.2016

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