Anand Kumar vs State Of U.P. & 3 Others
2016 Latest Caselaw 4186 ALL

Citation : 2016 Latest Caselaw 4186 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Anand Kumar vs State Of U.P. & 3 Others on 13 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CRIMINAL REVISION No. - 1720 of 2016
 

 
Revisionist :- Anand Kumar
 
Opposite Party :- State Of U.P. & 3 Others
 
Counsel for Revisionist :- Ram Badan Maurya
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

This matter was listed on 3.6.2016. On the said date, nobody had appeared for revisionist. Today also a mention is made that Ram Badan Maurya is not available.

However, Issue notice to respondent Nos.2, 3 and 4 returnable on 26.8.2016.

Order Date :- 13.7.2016

Irshad

Download the LatestLaws.com Mobile App