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Sanjeev Kumar vs Union Of India And 3 Others
2016 Latest Caselaw 4180 ALL

Citation : 2016 Latest Caselaw 4180 ALL
Judgement Date : 13 July, 2016

Allahabad High Court
Sanjeev Kumar vs Union Of India And 3 Others on 13 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 30653 of 2016
 

 
Petitioner :- Sanjeev Kumar
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Mukesh Kumar
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri P.S. Chauhan has put in appearance on behalf of respondents.

He may seek instruction or file a short counter affidavit by the next date.

List this case on 08.08.2016 among top ten cases.

It is made clear that the matter relates to compassionate appointment In case the counter affidavit is not filed by the next date, the matter will be finally disposed of on the basis of the material available on record.

Order Date :- 13.7.2016

AU

 

 

 
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