Citation : 2016 Latest Caselaw 4178 ALL
Judgement Date : 13 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- APPLICATION U/S 482 No. - 18712 of 2016 Applicant :- Girwar Singh And 3 Ors Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Avdhesh Narayan Tiwari Counsel for Opposite Party :- G.A. Hon'ble Kaushal Jayendra Thaker,J.
Issue notice to respondent No.2 returnable on 26.8.2016.
In the meantime, no coercive action shall be taken against the applicants.
Order Date :- 13.7.2016
Irshad
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