Kedar & Others vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 4159 ALL

Citation : 2016 Latest Caselaw 4159 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Kedar & Others vs Dy. Director Of Consolidation, ... on 13 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 16842 of 2008
 

 
Petitioner :- Kedar & Others
 
Respondent :- Dy. Director Of Consolidation, Gorakhpur & Others
 
Counsel for Petitioner :- Manish Kumar Nigam,Anup Kumar Srivastava,S.K.Pathak,Siddhartha Varma,Veerendra Kumar Shukla
 
Counsel for Respondent :- C.S.C.,A.P. Tiwari,S.N. Tripathi,S.S. Tripathi
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 13.7.2016

Rahul /-

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