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Gaon Sabha Sirsi Pargana Khapraha vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 4150 ALL

Citation : 2016 Latest Caselaw 4150 ALL
Judgement Date : 13 July, 2016

Allahabad High Court
Gaon Sabha Sirsi Pargana Khapraha vs Dy. Director Of Consolidation ... on 13 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 15552 of 2016
 

 
Petitioner :- Gaon Sabha Sirsi Pargana Khapraha
 
Respondent :- Dy. Director Of Consolidation Jaunpur And 6 Others
 
Counsel for Petitioner :- Manoj Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Kailash Nath Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Sri K. N. Singh has put appearance on behalf of contesting respondents - 4 to 6. He is granted ten days' time for filing counter affidavit.

Put up as fresh on 1st August, 2016.

Till the next date of listing, status quo shall be maintained on the spot.

Order Date :- 13.7.2016

Rahul /-

 

 

 
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