M/S Himalayan Builders & Tely Com. ... vs Supreme Telecommunications Ltd. ...
2016 Latest Caselaw 4148 ALL

Citation : 2016 Latest Caselaw 4148 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

M/S Himalayan Builders & Tely Com. ... vs Supreme Telecommunications Ltd. ... on 13 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Criminal Misc. Listing Application No. 203508 of 2016
 
In Re:
 
Case :- CRIMINAL APPEAL No. - 6192 of 2008
 

 
Appellant :- M/S Himalayan Builders & Tely Com. Pvt. Ltd. Thru' Director
 
Respondent :- Supreme Telecommunications Ltd. Thru' M.D. & Others
 
Counsel for Appellant :- J.H. Khan,Gulrez Khan,W.H. Khan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Abhai Kumar, J.

List with previous papers at an early date.

Order Date :- 13.07.2016.

Vinod.

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