Bhagwandeen Yadav vs District Cooperative Bank, ...
2016 Latest Caselaw 4129 ALL

Citation : 2016 Latest Caselaw 4129 ALL
Judgement Date : 12 July, 2016

Allahabad High Court

Bhagwandeen Yadav vs District Cooperative Bank, ... on 12 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18792 of 2016
 
Petitioner :- Bhagwandeen Yadav
 
Respondent :- District Cooperative Bank, Fatehpur And 2 Others
 
Counsel for Petitioner :- Abhishek Sharma,Rajiv Sharma
 
Counsel for Respondent :- Dharmendra Pratap Singh,Shiv Nath Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is granted three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List in the week commencing 08.08.2016.

The interim order is extended till the next date of listing.

Order Date :- 12.7.2016

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