Sandeep Giri vs The Chairman And Managing ...
2016 Latest Caselaw 4128 ALL

Citation : 2016 Latest Caselaw 4128 ALL
Judgement Date : 12 July, 2016

Allahabad High Court

Sandeep Giri vs The Chairman And Managing ... on 12 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 21136 of 2016
 
Petitioner :- Sandeep Giri
 
Respondent :- The Chairman And Managing Director, Vijaya Bank & 3 Others
 
Counsel for Petitioner :- Suman Jaiswal
 
Counsel for Respondent :- G.K. Srivastava,S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted a week's further time to file rejoinder affidavit.

List after expiry of the said period.

Order Date :- 12.7.2016

Download the LatestLaws.com Mobile App