M/S Nagdev Sons And Others vs State Of U.P. & Others
2016 Latest Caselaw 4094 ALL

Citation : 2016 Latest Caselaw 4094 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

M/S Nagdev Sons And Others vs State Of U.P. & Others on 11 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 3000 of 1996
 

 
Applicant :- M/S Nagdev Sons And Others
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- Dr.C.P.Upadhyaya,V.P.Srivastava
 
Counsel for Opposite Party :- A.G.A.,Rahul Mishra,Tarun Agarwal
 

 
Hon'ble Naheed Ara Moonis,J.

Office is directed to submit the report with regard to compliance of the order dated 23.5.2016.

Let the case be listed in the next cause list.

Order Date :- 11.7.2016

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