Commissioner, Central Excise vs M/S Shyam Dyers, Sector-Iv, Noida
2016 Latest Caselaw 4076 ALL

Citation : 2016 Latest Caselaw 4076 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Commissioner, Central Excise vs M/S Shyam Dyers, Sector-Iv, Noida on 11 July, 2016

Bench: Sudhir Agarwal, Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CENTRAL EXCISE APPEAL No. - 24 of 2010
 

 
Appellant :- Commissioner, Central Excise
 
Respondent :- M/S Shyam Dyers, Sector-Iv, Noida
 
Counsel for Appellant :- S.P. Kesarwani (Ssc-Ce&S),Amit Mahajan
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Kaushal Jayendra Thaker,J.

Cases of Sri A.P. Mathur are reported to be adjourned till 25.7.2016.

List thereafter.

Order Date :- 11.7.2016

Irshad

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