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Mahendra vs Additional Collector Land ...
2016 Latest Caselaw 4069 ALL

Citation : 2016 Latest Caselaw 4069 ALL
Judgement Date : 11 July, 2016

Allahabad High Court
Mahendra vs Additional Collector Land ... on 11 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 3229 of 2015
 

 
Petitioner :- Mahendra
 
Respondent :- Additional Collector Land Revenue/D.D.C. And 4 Others
 
Counsel for Petitioner :- Pramod Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Ravindra Prasad
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any,  shall continue till the next date of listing.

Order Date :- 11.7.2016

Rahul /-

 

 

 
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