Ram Krishna Mishra vs State Of U.P. & Others
2016 Latest Caselaw 4063 ALL

Citation : 2016 Latest Caselaw 4063 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Ram Krishna Mishra vs State Of U.P. & Others on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 
Case :- WRIT - B No. - 62487 of 2007
 
Petitioner :- Ram Krishna Mishra
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Dinesh Chandra Mishra
 
Counsel for Respondent :- C.S.C.,V.K. Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Civil Misc. Substitution Application No. 194312 of 2011

On the death of Ram Krishna Mishra, sole petitioner on 14.4.2011, this application has been filed for substituting his heirs.

The application is within time. No counter affidavit has been filed.

The substitution application is allowed.

Necessary substitution be carried out within a week.

Order Date :- 11.7.2016/Rahul /-

Case :- WRIT - B No. - 62487 of 2007

Petitioner :- Ram Krishna Mishra

Respondent :- State Of U.P. & Others

Counsel for Petitioner :- Dinesh Chandra Mishra

Counsel for Respondent :- C.S.C.,V.K. Singh

Hon'ble Ram Surat Ram (Maurya),J.