Karuna Devi vs Ram Sewak Awasthi (Late) Urf ...
2016 Latest Caselaw 4057 ALL

Citation : 2016 Latest Caselaw 4057 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Karuna Devi vs Ram Sewak Awasthi (Late) Urf ... on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 16371 of 2016
 

 
Petitioner :- Karuna Devi
 
Respondent :- Ram Sewak Awasthi (Late) Urf Nanhau And 5 Others
 
Counsel for Petitioner :- Karuna Devi (In Person),S.S. Shukla,Shiv Shanker Shukla
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Notice on behalf of State has been accepted by Chief Standing Counsel.

Issue notice to respondents -1 to 6 fixing 29th August, 2016.

List on 29th August, 2016.

Order Date :- 11.7.2016

Rahul /-

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