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Virendra Kumar Singh And 2 Ors. vs D.D.C. And 16 Ors.
2016 Latest Caselaw 4054 ALL

Citation : 2016 Latest Caselaw 4054 ALL
Judgement Date : 11 July, 2016

Allahabad High Court
Virendra Kumar Singh And 2 Ors. vs D.D.C. And 16 Ors. on 11 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 29637 of 2016
 

 
Petitioner :- Virendra Kumar Singh And 2 Ors.
 
Respondent :- D.D.C. And 16 Ors.
 
Counsel for Petitioner :- Sanjay Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,A K Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Put up as unlisted on 9.8.2016 along with Writ B No. 28772 of 2016.

In the meantime, the caveator may file counter affidavit in the matter.

Till the next date of listing, the parties shall maintain status quo on the spot.

Order Date :- 11.7.2016

Rahul /-

 

 

 
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