Ram Sumer vs D.D.C. Basti And Others.
2016 Latest Caselaw 4040 ALL

Citation : 2016 Latest Caselaw 4040 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Ram Sumer vs D.D.C. Basti And Others. on 11 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 52165 of 2004
 

 
Petitioner :- Ram Sumer
 
Respondent :- D.D.C. Basti And Others.
 
Counsel for Petitioner :- Satyendra Narayan Singh,Ravindra P. Srivastava
 
Counsel for Respondent :- C.S.C.,Amit Singh
 

 
Hon'ble Kaushal Jayendra Thaker,J.

List on Friday next 15th July 2016.

Order Date :- 11.7.2016

Irshad

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