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Laxmi Chand ? vs Virendra Kumar And Others
2016 Latest Caselaw 4027 ALL

Citation : 2016 Latest Caselaw 4027 ALL
Judgement Date : 8 July, 2016

Allahabad High Court
Laxmi Chand ? vs Virendra Kumar And Others on 8 July, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 51522 of 2002
 

 
Petitioner :- Laxmi Chand ?
 
Respondent :- Virendra Kumar And Others
 
Counsel for Petitioner :- Anil Sharma
 
Counsel for Respondent :- R.K. Shukla,S.C.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

As prayed by learned counsel for the parties, list on next friday i.e on 15.7.2016.

Meanwhile, if the respondents want to file their counter affidavit, they are permitted to do so.

Order Date :- 8.7.2016

IB

 

 

 
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