Balbant Singh vs D.D.C. And Others
2016 Latest Caselaw 4024 ALL

Citation : 2016 Latest Caselaw 4024 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Balbant Singh vs D.D.C. And Others on 8 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 48954 of 2002
 

 
Petitioner :- Balbant Singh
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- V.S.Rajput
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

The case is passed over on the illness slip of Shri V.S.Rajput, learned counsel for the petitioner.

List the matter on next Friday i.e on 15th of July, 2016.

Order Date :- 8.7.2016

Download the LatestLaws.com Mobile App