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Man Singh @ Bhura vs State Of U.P.
2016 Latest Caselaw 4018 ALL

Citation : 2016 Latest Caselaw 4018 ALL
Judgement Date : 8 July, 2016

Allahabad High Court
Man Singh @ Bhura vs State Of U.P. on 8 July, 2016
Bench: Raghvendra Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21620 of 2016
 

 
Applicant :- Man Singh @ Bhura
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Bindeshwari Prasad Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Raghvendra Kumar,J.

The first bail application was rejected by Hon. Vipin Sinha, J. vide order dated 6.5.2016 passed in Criminal Misc. Bail Application No. 14681 of 2016.

This is the  second bail application moved by the applicant.

List before appropriate bench after obtaining necessary orders from Hon. the Acting Chief Justice, if required.

Order Date :- 8.7.2016

Su

 

 

 
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