Attar Singh And 3 Ors. vs Preetam Singh And 3 Ors.
2016 Latest Caselaw 4012 ALL

Citation : 2016 Latest Caselaw 4012 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Attar Singh And 3 Ors. vs Preetam Singh And 3 Ors. on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 4471 of 2014
 

 
Petitioner :- Attar Singh And 3 Ors.
 
Respondent :- Preetam Singh And 3 Ors.
 
Counsel for Petitioner :- Divakar Rai Sharma
 
Counsel for Respondent :- C.S.C.,Daya Ram Yadav,Mahesh Narain Singh,Y.N.Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Put up as unlisted on 12.7.2016.

Order Date :- 8.7.2016

Rahul /-

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