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Narendra And 2 Others vs Board Of Revenue, U.P. At Lucknow ...
2016 Latest Caselaw 4010 ALL

Citation : 2016 Latest Caselaw 4010 ALL
Judgement Date : 8 July, 2016

Allahabad High Court
Narendra And 2 Others vs Board Of Revenue, U.P. At Lucknow ... on 8 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 45902 of 2015
 

 
Petitioner :- Narendra And 2 Others
 
Respondent :- Board Of Revenue, U.P. At Lucknow And 6 Others
 
Counsel for Petitioner :- V. Singh
 
Counsel for Respondent :- C.S.C,Manoj Kumar Yadav,Ram Kishore Pandey,Vivek Kumar Tripathi
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any,  shall continue till the next date of listing.

Order Date :- 8.7.2016

Rahul /-

 

 

 
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