Ram Sagar vs Chief Revenue Officer/D.D.C. ...
2016 Latest Caselaw 4009 ALL

Citation : 2016 Latest Caselaw 4009 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Ram Sagar vs Chief Revenue Officer/D.D.C. ... on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 30259 of 2016
 

 
Petitioner :- Ram Sagar
 
Respondent :- Chief Revenue Officer/D.D.C. Ghazipur And 4 Others
 
Counsel for Petitioner :- Ram Manohar Kashyap
 
Counsel for Respondent :- C.S.C.,Siddhartha Varma
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Notice on behalf of respondents - 1 to 3 has been accepted by Chief Standing Counsel and on behalf of respondents - 4 and 5 has been accepted by Sri Siddhartha Varma and Sri Ashutosh Kumar Singh.

Counsel for the respondents is granted three weeks time to file counter affidavit. Two weeks thereafter is allowed for rejoinder affidavit.

List in week commencing 16th August, 2016.

Till next date of listing, the parties shall maintain status quo with regard to their possession and nature of the land in dispute.

Order Date :- 8.7.2016

Rahul /-

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