Subhash And 2 Ors. vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 3997 ALL

Citation : 2016 Latest Caselaw 3997 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Subhash And 2 Ors. vs Dy. Director Of Consolidation, ... on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 22610 of 2015
 

 
Petitioner :- Subhash And 2 Ors.
 
Respondent :- Dy. Director Of Consolidation, Muzaffarnagar And 4 Ors.
 
Counsel for Petitioner :- Ramesh Pundir,Smt. Rekha Pundir
 
Counsel for Respondent :- C.S.C.,A.K. Rai,Santosh Srivastava,V.K. Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, two weeks' time is allowed for filing rejoinder affidavit.

List thereafter.

Interim order shall continue till the next date of listing.

Order Date :- 8.7.2016

Rahul /-

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