Manoj Kumar Singh And 3 Others vs Board Of Revenue Lko. And 9 Others
2016 Latest Caselaw 3992 ALL

Citation : 2016 Latest Caselaw 3992 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Manoj Kumar Singh And 3 Others vs Board Of Revenue Lko. And 9 Others on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 9356 of 2015
 

 
Petitioner :- Manoj Kumar Singh And 3 Others
 
Respondent :- Board Of Revenue Lko. And 9 Others
 
Counsel for Petitioner :- Arvind Kumar,Rajesh Kumar Singh
 
Counsel for Respondent :- C.S.C.,M.K.Yadav,Pankaj Misra,Ram Niwas Singh,V K S Chandel
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.7.2016

Rahul /-

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