Onkar Nath Mishra vs Rakesh Tripathi & Others
2016 Latest Caselaw 3988 ALL

Citation : 2016 Latest Caselaw 3988 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Onkar Nath Mishra vs Rakesh Tripathi & Others on 8 July, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2247 of 2008
 

 
Appellant :- Onkar Nath Mishra
 
Respondent :- Rakesh Tripathi & Others
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Rakesh Bahadur,Shyamdhar Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the illness slip of Shri Ram Singh, learned counsel for the appellant.

Order Date :- 8.7.2016

Priyanka

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