Chandrika Singh Yadav And Ors vs D.I.O.S. Ghazipur And Sors
2016 Latest Caselaw 3962 ALL

Citation : 2016 Latest Caselaw 3962 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Chandrika Singh Yadav And Ors vs D.I.O.S. Ghazipur And Sors on 6 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32132 of 1998
 

 
Petitioner :- Chandrika Singh Yadav And Ors
 
Respondent :- D.I.O.S. Ghazipur And Sors
 
Counsel for Petitioner :- S.P. Singh,A.K. Malviya,Anil Bhushan,C.B.Yadav,Mir Sayed,S.K. Singh,U.Singh
 
Counsel for Respondent :- C.S.C.,A.Kumar,C.K.Rai,G.S.Mishra,O.P.Chaurasia
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri O.P. Chaurasia, counsel for the respondent.

Order Date :- 6.7.2016

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