Chintamani Upadhyaya vs State Of U.P. And 5 Others
2016 Latest Caselaw 3954 ALL

Citation : 2016 Latest Caselaw 3954 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Chintamani Upadhyaya vs State Of U.P. And 5 Others on 6 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 52336 of 2015
 

 
Petitioner :- Chintamani Upadhyaya
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Rahul Jain
 
Counsel for Respondent :- C.S.C.,Sri R.C. Dwivedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the petitioner, list in the next cause list.

Order Date :- 6.7.2016

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