Vikrant Varma vs State Of U.P. And Another
2016 Latest Caselaw 3951 ALL

Citation : 2016 Latest Caselaw 3951 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Vikrant Varma vs State Of U.P. And Another on 6 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26931 of 2016
 

 
Petitioner :- Vikrant Varma
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Rajeshwari Prasad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, put up this case as supplementary fresh on 18.07.2016.

Order Date :- 6.7.2016

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