Prakash Chandra Mishra vs State Of U.P. & 2 Others
2016 Latest Caselaw 3940 ALL

Citation : 2016 Latest Caselaw 3940 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Prakash Chandra Mishra vs State Of U.P. & 2 Others on 6 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 294 of 2013
 

 
Applicant :- Prakash Chandra Mishra
 
Opposite Party :- State Of U.P. & 2 Others
 
Counsel for Applicant :- K. Shahi
 
Counsel for Opposite Party :- Govt. Advocate,Ashutosh Kumar Singh,S.D.Goswami
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri S.D. Goswami, learned counsel appearing for the respondent No.3

List in the next cause list, peremptorily.

Till the next date of listing, interim order shall continue.

Order Date :- 6.7.2016

G.S

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