Smt. Shilpi Kashyap vs The State Of U.P. Thru Secy. And 4 ...
2016 Latest Caselaw 3935 ALL

Citation : 2016 Latest Caselaw 3935 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Smt. Shilpi Kashyap vs The State Of U.P. Thru Secy. And 4 ... on 6 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 36523 of 2015
 

 
Petitioner :- Smt. Shilpi Kashyap
 
Respondent :- The State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- Rajeev Tiwari
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Abhai Kumar, J.

List revised.

None is present to press this petition.

The case is passed over for the day.

List in due course.

Order Date :- 06.07.2016.

Vinod.

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