Nanhey @ Devendra vs State Of U.P.
2016 Latest Caselaw 3931 ALL

Citation : 2016 Latest Caselaw 3931 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Nanhey @ Devendra vs State Of U.P. on 6 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1927 of 2014
 

 
Appellant :- Nanhey @ Devendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raghavendra Dwivedi,A.K. Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

This case is passed over for the day on the ground of illness of Sri Raghavendra Dwivedi, learned counsel for the appellant.

List in the next cause list.

Order Date :- 6.7.2016

G.S

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