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Punit Kumar vs C.B.I. Thru. Director
2016 Latest Caselaw 3927 ALL

Citation : 2016 Latest Caselaw 3927 ALL
Judgement Date : 6 July, 2016

Allahabad High Court
Punit Kumar vs C.B.I. Thru. Director on 6 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 3697 of 2012
 

 
Appellant :- Punit Kumar
 
Respondent :- C.B.I. Thru. Director
 
Counsel for Appellant :- Prakash Chandra Srivastav,Birendra Kaushik,R.K.S. Nishith
 
Counsel for Respondent :- Pranay Krishna
 

 
Hon'ble Pratyush Kumar,J.

The Court has been informed that on behalf of C.B.I new counsel  Sri Amit Mishra, Advocate, has been appointed.

The matter is passed over for the day. 

List on 14.7.2014 for final hearing, showing the name of Sri Amit Mishra, as counsel appearing for C.B.I.

Order Date :- 6.7.2016

G.S

 

 

 
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