Suleman And 2 Others vs State Of U.P.
2016 Latest Caselaw 3926 ALL

Citation : 2016 Latest Caselaw 3926 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Suleman And 2 Others vs State Of U.P. on 6 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 4608 of 2014
 

 
Appellant :- Suleman And 2 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ch. Arvind Kumar,Rajiv Lochan Shukla
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list in the next cause list.

Order Date :- 6.7.2016

G.S

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