Rampal Singh vs State Of U.P. And 6 Others
2016 Latest Caselaw 3920 ALL

Citation : 2016 Latest Caselaw 3920 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Rampal Singh vs State Of U.P. And 6 Others on 6 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 461 of 2014
 

 
Applicant :- Rampal Singh
 
Opposite Party :- State Of U.P. And 6 Others
 
Counsel for Applicant :- Anil Kumar Singh,Aradhna Chauhan,Gaurav Pratap Singh,S.K.Mishra,Sanjeev Kumar Chaudhary,Satish Tripathi
 
Counsel for Opposite Party :- Govt.Advocate,A.P.Singh,Dalvir Singh,Lokendra Pratap Singh
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the applicant prays for and is granted short adjournment to file rejoinder affidavit.

List on 18.7.2016.

Meanwhile, rejoinder affidavit may be filed.

Order Date :- 6.7.2016

G.S

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