Neeraj Gupta vs State Of U.P. And Another
2016 Latest Caselaw 3919 ALL

Citation : 2016 Latest Caselaw 3919 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Neeraj Gupta vs State Of U.P. And Another on 6 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12312 of 2015
 

 
Applicant :- Neeraj Gupta
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Mohammad Khalid,Sushil Kumar Shukla
 
Counsel for Opposite Party :- Govt.Advocate,Anurag Khanna
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 18.7.2016.

The office is directed to print the name of Sri Amit Mishra, as counsel appearing for C.B.I.

Order Date :- 6.7.2016

G.S

Download the LatestLaws.com Mobile App