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Ram Narain Pandey vs State Of U.P.
2016 Latest Caselaw 3916 ALL

Citation : 2016 Latest Caselaw 3916 ALL
Judgement Date : 6 July, 2016

Allahabad High Court
Ram Narain Pandey vs State Of U.P. on 6 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 7725 of 2006
 

 
Appellant :- Ram Narain Pandey
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Indra Bahadur Singh,M.K. Upadhayay,R.K. Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

List on 11.8.2016 for final hearing. 

Order Date :- 6.7.2016

G.S

 

 

 
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