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Santosh Kumar Srivastava vs State Of U.P.
2016 Latest Caselaw 3915 ALL

Citation : 2016 Latest Caselaw 3915 ALL
Judgement Date : 6 July, 2016

Allahabad High Court
Santosh Kumar Srivastava vs State Of U.P. on 6 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 7632 of 2006
 

 
Appellant :- Santosh Kumar Srivastava
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rajeev Trivedi,Vivek Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

Perusal of the office report dated  16.4.2016 reveals that  the death report was called from  C.J.M, Varanasi who transmitted the direction of this Court to C.J.M. Fatehpur as the appellant  was resident of Fatehpur. 

The office is directed  to obtain a report about death of the appellant from C.J.M Fatehpur within  four weeks.

Order Date :- 6.7.2016

G.S

 

 

 
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