Virendra vs State Of U.P.
2016 Latest Caselaw 3914 ALL

Citation : 2016 Latest Caselaw 3914 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Virendra vs State Of U.P. on 6 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 2555 of 2009
 

 
Appellant :- Virendra
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Qazi Vakil Ahmad
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Pratyush Kumar,J.

As prayed, list on 13.7.2016 for final hearing, peremptorily.

Learned counsel for the appellant states that the paper book has already been prepared and the same may be provided to him.

The office is directed to provide the paper book to the appellant's counsel in accordance with rules.

Order Date :- 6.7.2016

G.S

Download the LatestLaws.com Mobile App