Dr. Data Ram Tyagi vs State Of U.P.
2016 Latest Caselaw 3905 ALL

Citation : 2016 Latest Caselaw 3905 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Dr. Data Ram Tyagi vs State Of U.P. on 5 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 1243 of 2016
 

 
Appellant :- Dr. Data Ram Tyagi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jitendra Kumar Shishodia
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

On the request of Sri Jitendra Kumar Shishodia,learned counsel for the appellant, this case is passed over for the day.

List in the next cause list.

Order Date :- 5.7.2016

G.S

Download the LatestLaws.com Mobile App